In Reference vs Ribu @ Akbar Khan
2021 Latest Caselaw 5287 MP

Citation : 2021 Latest Caselaw 5287 MP
Judgement Date : 9 September, 2021

Madhya Pradesh High Court

In Reference vs Ribu @ Akbar Khan on 9 September, 2021

Author: Atul Sreedharan

                                                                        1                              CRRFC-3-2019
                                               The High Court Of Madhya Pradesh
                                                          CRRFC-3-2019
                                                             (IN REFERENCE Vs RIBU @ AKBAR KHAN)

                                      11
                                      Jabalpur, Dated : 09-09-2021
                                             Shri S.K. Kashyap, learned GA for the appellant/State.
                                             Shri Manish Datt, learned Senior counsel with Shri Mayank Sharma,
                                      learned counsel for the respondent/amicus Curiae.

Arguments heard.

Reserved for Judgment.


                                           (ATUL SREEDHARAN)                                       (SUNITA YADAV)
                                                  JUDGE                                                  JUDGE


                                      PG

Signature Not Verified SAN

Digitally signed by PARMESHWAR GOPE Date: 2021.09.09 17:32:10 IST

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