Raghav Kumar Singh vs Smt.Priya Singh
2021 Latest Caselaw 5085 MP

1 FA-587-2021 The High Court Of Madhya Pradesh FA-587-2021 (RAGHAV KUMAR SINGH Vs SMT.PRIYA SINGH)

Jabalpur, Dated : 06-09-2021 Heard through Video Conferencing. Shri Abhishek Singh, learned counsel for the appellant prays for time to examine if the first appeal will be maintainable in the present case in view of the full bench judgment of this Court in C.R. No.150/2019 dated 11.7.2019 and take appropriate steps.

List after one week, as prayed.

                                              (PRAKASH SHRIVASTAVA)                               (VIRENDER SINGH)
                                                     JUDGE                                                JUDGE


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Digitally signed by MRS PREETI TIWARI Date: 2021.09.08 17:35:35 IST