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Ramesh Chand vs The State Of Madhya Pradesh
2021 Latest Caselaw 5035 MP

Citation : 2021 Latest Caselaw 5035 MP
Judgement Date : 3 September, 2021

Madhya Pradesh High Court
Ramesh Chand vs The State Of Madhya Pradesh on 3 September, 2021
Author: Sushrut Arvind Dharmadhikari
                             The HIGH COURT OF MADHYA PRADESH
                                       W.A.No.666/2021
                       Ramesh Chand and another Vs. State of M.P. and others
                                                  (1)
                   Gwalior, dated : 03/09/2021

                        This appeal was reserved for judgment on 29/07/2021, but

                   due to efflux of time and after going through the appeal, it

                   transpires that further hearing in the matter is required.

                       Office is directed to list this matter after a week.



                   (S.A.Dharmadhikari)                              (Vishal Mishra)
                         Judge                                          Judge

         SP
SANJEEV
KUMAR PHANSE
2021.09.04

10:56:33 +05'30'

 
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