Maya Bai vs The State Of Madhya Pradesh
2021 Latest Caselaw 4923 MP

                                                                      1                            MCRC-36969-2021
                                           The High Court Of Madhya Pradesh
                                                     MCRC-36969-2021
                                                       (MAYA BAI Vs THE STATE OF MADHYA PRADESH)

                                  5
                                  Jabalpur, Dated : 01-09-2021
                                          Shri A.K. Mishra, learned counsel for the applicant.
                                          Shri Nishant Yadav, learned Panel Lawyer for the respondent/State.

Shri Dheeraj Kumar Tiwari, Advocate on behalf of Ms. Seema Jaiswal, learned counsel for the Objector.

Learned counsel for the applicant seeks time to file copy of the

judgment.

List after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE

tarun

Signature Not Verified SAN

Digitally signed by TARUN KUMAR SALUNKE Date: 2021.09.02 10:51:59 IST