Shubham Sharma vs The State Of Madhya Pradesh
2021 Latest Caselaw 6760 MP

Citation : 2021 Latest Caselaw 6760 MP
Judgement Date : 23 October, 2021

Madhya Pradesh High Court

Shubham Sharma vs The State Of Madhya Pradesh on 23 October, 2021

Author: Sushrut Arvind Dharmadhikari

                                     1                               WA-1043-2020
          The High Court Of Madhya Pradesh
                     WA-1043-2020
              (SHUBHAM SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

4
Gwalior, Dated : 23-10-2021
        Shri Prashant Singh Kaurav, learned counsel for the appellant.
        Shri MPS Raghuvanshi, learned Additional Advocate General for the
respondent/State.

Learned counsel for the appellant submits that the Indore bench of this Court had decided the issue which covers this matter as well. But the copy

of the judgment is not available today.

List in the next week.


     (S. A. DHARMADHIKARI)                      (DEEPAK KUMAR AGARWAL)
              JUDGE                                          JUDGE

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SMT VALSALA
VASUDEVAN
2021.10.27
13:32:15
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