Gyansingh vs State Of M.P.
2021 Latest Caselaw 6630 MP

Citation : 2021 Latest Caselaw 6630 MP
Judgement Date : 21 October, 2021

Madhya Pradesh High Court

Gyansingh vs State Of M.P. on 21 October, 2021

Author: Vivek Rusia

1 CRA-1409-2008 The High Court Of Madhya Pradesh CRA-1409-2008 (GYANSINGH Vs STATE OF M.P.)

Indore, Dated : 21-10-2021 Shri Akhil Godha, learned counsel for the appellant. Shri Amit Singh Sisodia, learned GA for the State. Arguments heard.

Reserved for judgment.


      (VIVEK RUSIA)                                              (SHAILENDRA SHUKLA)
          JUDGE                                                            JUDGE

hk/
  26.10.2021:

Judgment delivered separately, signed and dated.



      (VIVEK RUSIA)                                              (SHAILENDRA SHUKLA)
          JUDGE                                                            JUDGE

hk/

Digitally signed by HARI KUMAR C G NAIR Date: 2021.10.27 12:29:40 +05'30'

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