Citation : 2021 Latest Caselaw 6491 MP
Judgement Date : 7 October, 2021
1 CR-1366-2002
The High Court Of Madhya Pradesh
CR-107-2001
(M.P.E.B. Vs M/S PANDEY CONSTRUCTION CO.)
CR/00117/2001, CR/01366/2002
7
Jabalpur, Dated : 07-10-2021
Shri Dhruv Varma, learned counsel for the petitioner.
Shri Shravan Rao, learned counsel for the respondents.
Matter was heard and closed for orders on 30.9.2021 but in the course of preparing judgment, on certain issues it was felt that the matter needed
clarification, therefore, posted for re-hearing.
List this matter after four weeks.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
mrs. mishra
Signature Not Verified
SAN
Digitally signed by DEEPA MISHRA Date: 2021.10.08 17:23:36 IST
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