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M.P. Power Generating Company ... vs M/S. R.N. Tondon And Sons
2021 Latest Caselaw 6490 MP

Citation : 2021 Latest Caselaw 6490 MP
Judgement Date : 7 October, 2021

Madhya Pradesh High Court
M.P. Power Generating Company ... vs M/S. R.N. Tondon And Sons on 7 October, 2021
Author: Chief Justice
                                                                       1                             CR-117-2001
                                                 The High Court Of Madhya Pradesh
                                                             CR-107-2001
                                                         (M.P.E.B. Vs M/S PANDEY CONSTRUCTION CO.)

                                                             CR/00117/2001, CR/01366/2002
                                   7
                                   Jabalpur, Dated : 07-10-2021
                                           Shri Dhruv Varma, learned counsel for the petitioner.
                                           Shri Shravan Rao, learned counsel for the respondents.

Matter was heard and closed for orders on 30.9.2021 but in the course of preparing judgment, on certain issues it was felt that the matter needed

clarification, therefore, posted for re-hearing.

List this matter after four weeks.

                                         (MOHAMMAD RAFIQ)                                (VIJAY KUMAR SHUKLA)
                                          CHIEF JUSTICE                                             JUDGE


                                   mrs. mishra




Signature Not Verified
  SAN




Digitally signed by DEEPA MISHRA Date: 2021.10.08 17:23:35 IST

 
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