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State Of M.P. vs Ramcharan @ Tatiya
2021 Latest Caselaw 6478 MP

Citation : 2021 Latest Caselaw 6478 MP
Judgement Date : 5 October, 2021

Madhya Pradesh High Court
State Of M.P. vs Ramcharan @ Tatiya on 5 October, 2021
Author: Gurpal Singh Ahluwalia
                                                1
                       THE HIGH COURT OF MADHYA PRADESH
                                      CRA-353-2014
                       State of MP Vs. Ramcharan @ Tatiya and ors.

            Gwalior, Dated: 05-10-2021

                    Shri C.P. Singh, Counsel for the appellant/State.

                    Shri Awdhesh Parashar, Counsel for the respondents.

Heard.

Reserved for judgment.

(G.S. Ahluwalia) (Rajeev Kumar Shrivastava) Judge Judge

Abhi ABHISHEK CHATURVEDI 2021.10.05 17:12:00 +05'30'

 
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