Chandrabhan Yadav vs The State Of M.P.
2021 Latest Caselaw 6475 MP

                                                        1                              WP-20639-2021
                             The High Court Of Madhya Pradesh
                                        WP-20639-2021
                               (CHANDRABHAN YADAV AND OTHERS Vs THE STATE OF M.P. AND OTHERS)

                      1
                      Jabalpur, Dated : 05-10-2021
                            Heard through Video Conferencing.
                            Shri D.K. Tripathi, learned counsel for the petitioners.
                            Shri Shivam Hazari, learned PL for respondent -State.

Counsel appearing for the petiotner is directed to file copy of the judgment and decree passed by the civil court.

As urgency is pointed out in the matter, list on 8.10.2021.

                                                                               (VISHAL MISHRA)
                                                                                    JUDGE
                      bks




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Digitally signed by BASANT KUMAR SHRIVAS Date: 2021.10.05 16:45:18 IST