Dheeraj Goubhuj vs Phoolchand
2021 Latest Caselaw 6474 MP

                                                                        1                             MP-3079-2021
                                              The High Court Of Madhya Pradesh
                                                         MP-3079-2021
                                                  (DHEERAJ GOUBHUJ AND OTHERS Vs PHOOLCHAND AND OTHERS)

                                    1
                                    Indore, Dated : 05-10-2021
                                            Shri H.C. Tripathi, learned counsel for the petitioner.
                                            Issue notice to the respondents on payment of process fee within three

working days, returnable within four weeks.

Till then, proceedings may go on but final judgment shall not be passed.

(ROHIT ARYA) JUDGE

Vibha

Signature Not Verified SAN

Digitally signed by VIBHA PACHORI Date: 2021.10.05 19:03:59 IST