Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sone Lal Burman vs The State Of Madhya Pradesh
2021 Latest Caselaw 6469 MP

Citation : 2021 Latest Caselaw 6469 MP
Judgement Date : 5 October, 2021

Madhya Pradesh High Court
Sone Lal Burman vs The State Of Madhya Pradesh on 5 October, 2021
Author: Chief Justice
                                                 1                                 WA-901-2021
                       The High Court Of Madhya Pradesh
                                   WA-901-2021
                          (SONE LAL BURMAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

        1
        Jabalpur, Dated : 05-10-2021
                      Heard through Video Conferencing.
                      The appellant is present in person.
                      Shri Pankaj Dubey, learned counsel for the respondents No. 3 and 5.

List the matter on 11.11.2021 to await the outcome of SLP filed before the Supreme Court against the judgment passed in WA No.1004/2018

in the case of Guru Ramdas Khalsa Institute of Science & Technology, Pharmacy, Jabalpur and another Vs. Akhilesh Tripathi and others.

                 (MOHAMMAD RAFIQ)                                 (VIJAY KUMAR SHUKLA)
                  CHIEF JUSTICE                                              JUDGE


        SKM


Digitally signed by
SANTOSH MASSEY
Date: 2021.10.07
16:45:10 +05'30'
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter