Sunita vs Central Bureau Of Investigation
2021 Latest Caselaw 6467 MP

                                                           1                              WP-18279-2021
                                    The High Court Of Madhya Pradesh
                                               WP-18279-2021
                                      (SUNITA Vs CENTRAL BUREAU OF INVESTIGATION AND OTHERS)

                  2
                  Indore, Dated : 05-10-2021
                              Shri G.P Singh Songara, learned counsel for the petitioner.
                              Shri P.Kibe, learned counsel for the respondent/state.

Learned counsel for the petitioner after arguing for sometime, prays for time to armed with relevant judgments.

List the matter after two weeks.

The Registry is directed to reflect the name of Advocate General in the cause list.

(SUJOY PAUL) JUDGE Digitally signed by SOURABH YADAV Date: 2021.10.07 10:04:23 +05'30'

Sourabh