Mukesh Rana vs The State Of Madhya Pradesh
2021 Latest Caselaw 6325 MP

Citation : 2021 Latest Caselaw 6325 MP
Judgement Date : 1 October, 2021

Madhya Pradesh High Court

Mukesh Rana vs The State Of Madhya Pradesh on 1 October, 2021

Author: Sushrut Arvind Dharmadhikari

                                    1                              MCRC-46062-2021
           The High Court Of Madhya Pradesh
                     MCRC-46062-2021
                    (MUKESH RANA Vs THE STATE OF MADHYA PRADESH)

2
Gwalior, Dated : 01-10-2021
         Mrs. Deepa Chauhan, learned counsel for the applicant
         Shri P.P.S. Bajeeta, learned Public Prosecutor for the respondent-

State.

Shri Arvind Shakya, learned counsel for the complainant. Counsel for the applicant prays for time to file the copy of judgment

of acquittal.

List this matter in the week commencing 20/10/2021.

(S. A. DHARMADHIKARI) JUDGE

Prachi PRACHI MISHRA 2021.10.01 18:19:13 +05'30'

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