Radheshyam vs The State Of Madhya Pradesh
2021 Latest Caselaw 7906 MP

Citation : 2021 Latest Caselaw 7906 MP
Judgement Date : 26 November, 2021

Madhya Pradesh High Court

Radheshyam vs The State Of Madhya Pradesh on 26 November, 2021

Author: Vivek Rusia

                                1
                                                    Cr.Appeal No.56 of 2011

       HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
                             Cr.Appeal No.56/2011
            (Radheshyam S/o Hiralalji Balai Vs. State of Madhya Pradesh


       INDORE, Dated :15.11.2021


             Shri S.K.Meena, learned counsel for the appellant.
             Shri Amit Singh, Sisodia, learned Govt. Advocate, for the
       respondent/State.

Arguments heard. Reserved for judgment.



          (Vivek Rusia)                       (Satyendra Kumar Singh)
               Judge                                   Judge

sh/-

INDORE Dated:26.11.2021

Judgment delivered separately, signed and dated.




           (Vivek Rusia)                      (Satyendra Kumar Singh)
               Judge                                   Judge
             26-11-2021                                 26 -11-2021

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