Citation : 2021 Latest Caselaw 7736 MP
Judgement Date : 23 November, 2021
THE HIGH COURT OF MADHYA PRADESH
CRA-478-2010 (Kalla @ Kallu & Another Vs. State of M.P.)
Gwalior, Dated: 23.11.2021
Shri R.K. Shrivastava, Counsel for appellants.
Shri Naval Gupta, Counsel for State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.11.24
09:57:14 +05'30'
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