Shivram Singh Rajawat vs State Of M.P.
2021 Latest Caselaw 7672 MP

Citation : 2021 Latest Caselaw 7672 MP
Judgement Date : 22 November, 2021

Madhya Pradesh High Court

Shivram Singh Rajawat vs State Of M.P. on 22 November, 2021

Author: Gurpal Singh Ahluwalia

                                             1
                    THE HIGH COURT OF MADHYA PRADESH
                                 CRA-381-2010
                      Shivram Singh Rajawat vs. State of M.P.

         Gwalior, Dated: 22.11.2021

              Shri Rinkesh Goyal, Counsel for the appellant.

              Shri Rajeev Upadhyay, Public Prosecutor for the respondent/State.

Heard finally.

Reserved for judgment.




         (G.S. Ahluwalia)                          (Rajeev Kumar Shrivastava)
             Judge                                          Judge

(alok)




ALOK KUMAR

2021.11.22 18:13:32 +05'30'

Download the LatestLaws.com Mobile App