Jhabbu vs State Of M.P.
2021 Latest Caselaw 7541 MP

Citation : 2021 Latest Caselaw 7541 MP
Judgement Date : 17 November, 2021

Madhya Pradesh High Court

Jhabbu vs State Of M.P. on 17 November, 2021

Author: Gurpal Singh Ahluwalia

                                             1
                    THE HIGH COURT OF MADHYA PRADESH
                                 CRA-263-2010
                          Jhabbu & Ors. vs. State of M.P.

         Gwalior, Dated: 17.11.2021

              Shri Ashok Kumar Jain, Counsel for appellants.

              Shri R.K. Awasthi, Public Prosecutor for the respondent/State.

Arguments heard.

Reserved for judgment.




         (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
             Judge                                           Judge

(alok)




ALOK KUMAR

2021.11.18 17:28:09 +05'30'

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