Dharmendra vs The State Of Madhya Pradesh
2021 Latest Caselaw 1907 MP

Citation : 2021 Latest Caselaw 1907 MP
Judgement Date : 7 May, 2021

Madhya Pradesh High Court

Dharmendra vs The State Of Madhya Pradesh on 7 May, 2021

Author: Sujoy Paul

                                     1

              HIGH COURT OF MADHYA PRADESH
                        M.Cr.C. Nos.14468/2021
Indore, Dated:07/05/2021

         Heard through video conferencing.

         Parties through counsel.

         Shri Hitesh Sharma, learned counsel for the applicant
undertakes to file relevant judgments during course of the day
through E-mode.

         In that event, Registry is directed to place it on record.

         List on 10/05/2021.

                                               (SUJOY PAUL)
                                                   Judge

Aiyer*

JAGDISHAN AIYER
2021.05.07

15:19:46 +05'30'

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