Malkhan Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 584 MP

Citation : 2021 Latest Caselaw 584 MP
Judgement Date : 9 March, 2021

Madhya Pradesh High Court

Malkhan Singh vs The State Of Madhya Pradesh on 9 March, 2021

Author: Sushrut Arvind Dharmadhikari

                                         1                            MCRC-8892-2021
             The High Court Of Madhya Pradesh
                       MCRC-8892-2021
                   (MALKHAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

3
Gwalior, Dated : 09-03-2021
          Shri Nitin Mangal, Advocate for the petitioner.
          Shri Neeraj Dhamanya, Panel Lawyer for respondents No.1 to 3/State.

Shri Sankalp Sharma, Advocate for respondent No.4. Learned counsel for respondent No.4 prays for time to file written synopsis alongwith the judgments in support of his contention.

List this case after a week.

(S. A. DHARMADHIKARI) JUDGE

shanu*

SHANU RAIKWAR 2021.03.10 14:49:39 -08'00'

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