Shiv Kumar Agrawal vs Union Of India
2021 Latest Caselaw 547 MP

                                                                      1                                 WP-4405-2021
                                            The High Court Of Madhya Pradesh
                                                       WP-4405-2021
                                                    (SHIV KUMAR AGRAWAL Vs UNION OF INDIA AND OTHERS)

                                     1
                                     Jabalpur, Dated : 08-03-2021
                                           Shri Dharmendra Soni, learned counsel for the petitioner.
                                           Shri Mohan Sausarkar, learned counsel for the respondent No.2.

Shri Ankit Agrawal, learned Government Advocate for the respondents/State.

Learned counsel for the petitioner to provide a copy of petition along

with annexures and the copy of judgment he seeks to rely to Shri Mohan Sausarkar, learned counsel for respondent No.2/NHAI.

Matter to come up on 16.03.2021.

                                          (MOHAMMAD RAFIQ)                             (VIJAY KUMAR SHUKLA)
                                           CHIEF JUSTICE                                          JUDGE


                                     PK




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Digitally signed by PARITOSH KUMAR Date: 2021.03.09 15:51:52 IST