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M/S Jai Ambe Petroleum Kendra vs Indian Oil Corporation Limited
2021 Latest Caselaw 544 MP

Citation : 2021 Latest Caselaw 544 MP
Judgement Date : 8 March, 2021

Madhya Pradesh High Court
M/S Jai Ambe Petroleum Kendra vs Indian Oil Corporation Limited on 8 March, 2021
Author: Chief Justice
                                                          1                                WA-1424-2019
                                  The High Court Of Madhya Pradesh
                                             WA-1424-2019
                          (M/S JAI AMBE PETROLEUM KENDRA Vs INDIAN OIL CORPORATION LIMITED AND OTHERS)

                      4
                      Jabalpur, Dated : 08-03-2021
                                Shri Naman Nagrath, Senior Advocate with Shri Ayur Jain, Advocate
                     for the petitioner.
                                Shri Aditya Adhikari, Senior Advocate with Shri Deepak Tiwari,
                     Advocate for the respondent Nos.1 & 2.

Arguments heard.

Judgment reserved.

(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE

S/

Digitally signed by SACHIN CHAUDHARY Date: 2021.03.09 17:37:57 +05'30'

 
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