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Jaleshwari vs Surendra Singh
2021 Latest Caselaw 506 MP

Citation : 2021 Latest Caselaw 506 MP
Judgement Date : 4 March, 2021

Madhya Pradesh High Court
Jaleshwari vs Surendra Singh on 4 March, 2021
Author: Rajeev Kumar Shrivastava
                                        1                            MA-1179-2013
                   The High Court Of Madhya Pradesh
                              MA-1179-2013
                         (JALESHWARI Vs SURENDRA SINGH AND OTHERS)

5
Gwalior, Dated : 04-03-2021
             Heard through video conferencing.
             Shri R.P. Gupta, learned counsel for the appellant.
             Shri S.N. Gajendragadkar, learned counsel for respondent No. 3-

Insurance Company.

Heard arguments.

Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) ALOK KUMAR 2021.03.04 JUDGE 13:35:09 +05'30' 11.0.8

AKS

 
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