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Sudheer Kumar Dwivedi vs Madhya Pradesh Poorv Kshetra ...
2021 Latest Caselaw 420 MP

Citation : 2021 Latest Caselaw 420 MP
Judgement Date : 2 March, 2021

Madhya Pradesh High Court
Sudheer Kumar Dwivedi vs Madhya Pradesh Poorv Kshetra ... on 2 March, 2021
Author: Vishal Dhagat
                                                         1                           WP-15811-2016
                              The High Court Of Madhya Pradesh
                                         WP-15811-2016
                       (SUDHEER KUMAR DWIVEDI Vs MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN COMPANY
                                                     LTD. AND OTHERS)

                      13
                      Jabalpur, Dated : 02-03-2021
                            Shri Manoj Sharma, learned counsel for the petitioner.
                            Learned counsel for the petitioner submitted that matter is covered by
                      judgment passed by this Court. It is submitted by him that matter can be
                      disposed off in light of said judgment passed by this Court.

                            None appears for the respondents.

If nobody appears for the respondents on the next date of hearing then this matter will be considered on its merits.

List the matter after two weeks for consideration.

                                                                             (VISHAL DHAGAT)
                                                                                  JUDGE


                      mms




Signature
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Digitally signed by MONSI M SIMON Date: 2021.03.03 10:18:25 IST

 
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