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Panchayat And Rural Development ... vs Kasiram Gami
2021 Latest Caselaw 1176 MP

Citation : 2021 Latest Caselaw 1176 MP
Judgement Date : 31 March, 2021

Madhya Pradesh High Court
Panchayat And Rural Development ... vs Kasiram Gami on 31 March, 2021
Author: Sujoy Paul

1 WA-51-2021 The High Court Of Madhya Pradesh WA-51-2021 (PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS Vs KASIRAM GAMI AND OTHERS)

Indore, Dated : 31-03-2021 Shri Shrey Raj Saxena, learned counsel for the appellant/state. Learned counsel for the appellant/State prays for and is granted seven days time to file relevant judgments of Principal Seat, which as per his contention has settled the issue.

List thereafter.

          (SUJOY PAUL)                                     (SHAILENDRA SHUKLA)
             JUDGE                                                   JUDGE


     Sourabh

Digitally signed by
SOURABH YADAV

Date: 2021.04.01 10:18:58 +05'30'

 
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