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Om Prakash @ Babua vs The State Of Madhya Pradesh
2021 Latest Caselaw 1134 MP

Citation : 2021 Latest Caselaw 1134 MP
Judgement Date : 26 March, 2021

Madhya Pradesh High Court
Om Prakash @ Babua vs The State Of Madhya Pradesh on 26 March, 2021
Author: Prakash Shrivastava

1 WP-2313-2021 The High Court Of Madhya Pradesh WP-258-2021 (RAJNEESH VERMA Vs THE STATE OF M.P. AND OTHERS)

WP/01962/2021, WP/02313/2021, WP/03654/2021

Jabalpur, Dated : 26-03-2021 Parties through their counsel. Shri Manish Datt, learned Sr. Counsel appearing for the petitioner in W.P.No.1962/2021 has submitted that the issue has been heard by the larger bench and the judgment is awaited.

List on 5.4.2021.

                                              (PRAKASH SHRIVASTAVA)                                (VIRENDER SINGH)
                                                     JUDGE                                                 JUDGE


                                        P/-




Signature Not Verified
  SAN




Digitally signed by MRS PREETI TIWARI Date: 2021.03.31 16:25:47 IST

 
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