Aman Oswal vs The State Of Madhya Pradesh
2021 Latest Caselaw 2744 MP

                                                   1                               WP-9553-2018
                         The High Court Of Madhya Pradesh
                                    WP-9553-2018
                              (AMAN OSWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

              11
              Jabalpur, Dated : 26-06-2021
                        Heard through Video Conferencing.
                        Mr. Shashank Upadhayay, Advocate for the petitioner.
                        Mr. H.K. Upadhayay, Government Advocate for the respondent/State.

Mr. J.P. Dhimole, Advocate for the respondents No. 6 to 10. Learned counsel for the petitioner prays for an adjournment to file

copy of the judgment he wants to rely upon.

List after two weeks.

                    (MOHAMMAD RAFIQ)                                          (ANIL VERMA)
                     CHIEF JUSTICE                                                 JUDGE


              Jasleen


Digitally signed by
JASLEEN SINGH SALUJA
Date: 2021.06.26
15:16:09 +05'30'