The State Of Madhya Pradesh vs Kavindra Kiyawat
2021 Latest Caselaw 2660 MP

                                                        1                               MCC-634-2021
                             The High Court Of Madhya Pradesh
                                        MCC-634-2021
                                (THE STATE OF MADHYA PRADESH Vs KAVINDRA KIYAWAT AND OTHERS)

                      1
                      Jabalpur, Dated : 23-06-2021
                            Heard through Video Conferencing.
                            Shri Satyam Agrawal, learned counsel for the applicant.
                            Shri Vinay Gandhi, learned counsel for the respondent No.1.

Learned counsel for the parties submit that the matter will go before the Division Bench as the original judgment was passed by the Division Bench

comprising of Hon'ble Shri Justice Sanjay Yadav and Hon'ble Shri Justice B.K. Shrivastava.

Office is directed to verify the same and list this matter before appropriate Bench.

                                                                              (NANDITA DUBEY)
                                                                                  JUDGE


                      sjk




Signature
 SAN      Not
Verified

Digitally signed by
SHARAN JEET
KAUR JASSAL
Date: 2021.06.23
17:08:32 IST