Madhya Pradesh Public Health ... vs Shailesh Bindal
2021 Latest Caselaw 2590 MP

Citation : 2021 Latest Caselaw 2590 MP
Judgement Date : 21 June, 2021

Madhya Pradesh High Court

Madhya Pradesh Public Health ... vs Shailesh Bindal on 21 June, 2021

Author: Chief Justice

                                                         1                                WA-1340-2019
                               The High Court Of Madhya Pradesh
                                          WA-1340-2019
                        (MADHYA PRADESH PUBLIC HEALTH SERVICES CORPORATION LTD. Vs SHAILESH BINDAL AND
                                                           OTHERS)

                      14
                      Jabalpur, Dated : 21-06-2021
                             Heard through Video Conferencing.
                             Mr. Naman Nagrath, Senior Advocate assisted by Mr. Rohit Jain,
                      Advocate for the appellant.
                             Ms. Gunjan Chouksey, Advocate for the respondent No.1.

None for the respondent No.2/State. Arguments heard. Reserved for judgment.



                             (MOHAMMAD RAFIQ)                             (VIJAY KUMAR SHUKLA)
                              CHIEF JUSTICE                                          JUDGE


                      [email protected]




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Digitally signed by SAIFAN KHAN Date: 2021.06.22 18:22:49 IST

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