Smt Sonam vs The State Of Madhya Pradesh
2021 Latest Caselaw 2589 MP

Citation : 2021 Latest Caselaw 2589 MP
Judgement Date : 21 June, 2021

Madhya Pradesh High Court

Smt Sonam vs The State Of Madhya Pradesh on 21 June, 2021

Author: Vishal Mishra

                                               1                          MCRC-15086-2021
                    The High Court Of Madhya Pradesh
                              MCRC-15086-2021
                          (SMT SONAM Vs THE STATE OF MADHYA PRADESH AND OTHERS)

       1
       Gwalior, Dated : 21-06-2021
                   Heard through Video Conferencing.
                   None for the petitioner.
                   Shri   Prabhakar     Kushwah,     learned    Panel    lawyer,   for   the
       respondent/State.

Counsel for the State is directed to verify that whether any criminal

appeal has been filed against impugned judgment.

List in physical hearing.

(VISHAL MISHRA) JUDGE

mani

SUBASRI MANI 2021.06.22 13:00:15 -07'00'

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