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Shri Subhash Chandra Sahni vs Shri Sankar Rao
2021 Latest Caselaw 2470 MP

Citation : 2021 Latest Caselaw 2470 MP
Judgement Date : 16 June, 2021

Madhya Pradesh High Court
Shri Subhash Chandra Sahni vs Shri Sankar Rao on 16 June, 2021
Author: Anjuli Palo

1 SA-771-2021 The High Court Of Madhya Pradesh SA-771-2021 (SHRI SUBHASH CHANDRA SAHNI Vs SHRI SANKAR RAO)

Jabalpur, Dated : 16-06-2021 Heard through Video Conferencing. Shri Narendrra Chouhan, learned counsel for the appellant. This second appeal has been filed against the judgment passed in the First appeal, arising out of judgment passed by the XXII Civil Judge Class-I, Jabalpur, Smt. Shubhangi Palo Datt. Hence, office is directed to list this case

before another Bench in which I am not a member.

Record of the Courts below be called for. List the case after four weeks.

(SMT. ANJULI PALO) JUDGE

rj

Signature Not Verified SAN

Digitally signed by RAJESH KUMAR JYOTISHI Date: 2021.06.16 17:17:50 IST

 
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