Sonam Yadav vs The State Of Madhya Pradesh
2021 Latest Caselaw 2226 MP

                                                                  1                              MCRC-24370-2021
                                         The High Court Of Madhya Pradesh
                                                   MCRC-24370-2021
                                                  (SONAM YADAV Vs THE STATE OF MADHYA PRADESH)

                                 2
                                 Jabalpur, Dated : 09-06-2021
                                       Heard through Video Conferencing.
                                       Shri Ghanshyam Pandey, counsel for the applicant.
                                       Shri Manu V. John, Panel Lawyer for the respondent-State.

Learned counsel for the applicant seeks time to produce the copy of judgments in which the applicant has been acquitted.

As prayed, list in the next week.

(SANJAY DWIVEDI) JUDGE

RAGHVENDRA

Signature Not Verified SAN

Digitally signed by RAGHVENDRA SHARAN SHUKLA Date: 2021.06.10 11:12:32 IST