Kallu @ Nitin Yadav vs The State Of Madhya Pradesh
2021 Latest Caselaw 2156 MP

                                                                                      1                            MCRC-20056-2021
                                           The High Court Of Madhya Pradesh
                                                     MCRC-20056-2021
                                                                  (KALLU @ NITIN YADAV Vs THE STATE OF MADHYA PRADESH)

       1
       Gwalior, Dated : 07-06-2021
                                 Shri Sushil Goswami, learned counsel for the applicant.
                                 Shri Devendra Coubey, learned PL for the respondent/State.

Heard through Video Conferencing. Learned counsel for the applicant prays for time to submit copy of judgments in respect of criminal record of applicant.

Time granted.

List after a week.

(ANAND PATHAK) JUDGE

Rashid

Digitally signed by RASHID KHAN DN: c=IN, o=HIGH COURT Of M P BENCH GWALIOR,

RASHID KHAN postalCode=474011, st=Madhya Pradesh, 2.5.4.20=23377d7d214c811801fc322b576ca4ed1954237f 6324416af3985b5e9940ed42, serialNumber=111cc474a72b078dc9a89f3cb13bb668fd8 e0e91beda3cb721bbd836d768b09c, cn=RASHID KHAN Date: 2021.06.08 11:38:38 +05'30'