Dharmendra Rajak vs The State Of Madhya Pradesh
2021 Latest Caselaw 3635 MP

Citation : 2021 Latest Caselaw 3635 MP
Judgement Date : 26 July, 2021

Madhya Pradesh High Court

Dharmendra Rajak vs The State Of Madhya Pradesh on 26 July, 2021

Author: Deepak Kumar Agarwal

                                          1                               CRA-3584-2021
               The High Court Of Madhya Pradesh
                          CRA-3584-2021
                      (DHARMENDRA RAJAK Vs THE STATE OF MADHYA PRADESH)

    3
    Gwalior, Dated : 26-07-2021
              Heard through Video Conferencing.
              Parties through their counsel.
              Since the impugned judgment has been passed by me, list this appeal
   before another Bench on Friday (30.07.2021).


                                                   (DEEPAK KUMAR AGARWAL)
                                                            JUDGE


   vv


SMT VALSALA
VASUDEVAN
2021.07.27

11:11:46 +05'30'

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