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The State Of Madhya Pradesh vs Nandu @ Nandkishor Gupta
2021 Latest Caselaw 3345 MP

Citation : 2021 Latest Caselaw 3345 MP
Judgement Date : 15 July, 2021

Madhya Pradesh High Court
The State Of Madhya Pradesh vs Nandu @ Nandkishor Gupta on 15 July, 2021
Author: Gurpal Singh Ahluwalia
                                                              1

                                      THE HIGH COURT OF MADHYA PRADESH
                                                    CRRFC 9/2018
                            (The State of Madhya Pradesh versus Nandu @ Nandkishor Gupta)

                          Gwalior, Dated: 15.07.2021

                                Through Video Conferencing.

                                Shri Rajesh Shukla, Deputy Advocate General/Public Prosecutor for

                          the State.

                                Shri Dayaram Sharma, Advocate with Shri Padam Singh and Shri

                          Vijay Dutt Sharma, Advocates for the respondent.

Arguments heard.

Reserved for judgment.

(G.S. Ahluwalia) (Rajeev Kumar Shrivastava) Judge Judge

Abhi ABHISHEK CHATURVEDI 2021.07.20 16:05:06 +05'30'

 
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