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Shailesh Kumar Sonwane vs High Court Of Judicature Mp
2021 Latest Caselaw 3307 MP

Citation : 2021 Latest Caselaw 3307 MP
Judgement Date : 14 July, 2021

Madhya Pradesh High Court
Shailesh Kumar Sonwane vs High Court Of Judicature Mp on 14 July, 2021
Author: Prakash Shrivastava

1 WP-4792-2020 The High Court Of Madhya Pradesh WP-4792-2020 (SHAILESH KUMAR SONWANE Vs HIGH COURT OF JUDICATURE MP AND OTHERS)

Jabalpur, Dated : 14-07-2021 Heard through Video Conferencing. Parties through their counsel. Shri Naman Nagrath, learned Senior Counsel submits that in pursuant to the previous order, written synopsis along with the supporting judgment has already been filed.

Office to place the same on record and list the matter for consideration in the next week.

                                     (PRAKASH SHRIVASTAVA)                                 (VIRENDER SINGH)
                                            JUDGE                                                  JUDGE


                                  vivek




Signature Not Verified
  SAN




Digitally signed by VIVEK KUMAR TRIPATHI Date: 2021.07.15 10:07:32 IST

 
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