Citation : 2021 Latest Caselaw 3081 MP
Judgement Date : 7 July, 2021
1 WP-6816-2021
The High Court Of Madhya Pradesh
WP-6816-2021
(K.V. RAO Vs MADHYA PRADESH KHADI TATHA GRAMODYOG BOARD AND OTHERS)
2
Jabalpur, Dated : 07-07-2021
Heard through Video Conferencing.
Shri S.K. Rao, learned Senior Advocate with Shri Shailendra Pandey,
learned counsel for the petitioner.
Shri H.K. Upadhyay, learned counsel for the respondents.
Learned Senior Advocate appearing for the petitioner submits that the
petition is covered by the judgment passed by this Court which has been confirmed by the Division Bench.
Learned counsel for the respondent prays for one week time to file the reply.
List the matter on 15.07.2021.
(VIJAY KUMAR SHUKLA) JUDGE
Amitabh
Signature Not Verified SAN
Digitally signed by AMITABH RANJAN Date: 2021.07.08 15:58:34 IST
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