Satya Sharma vs Naval Flower Thr.
2021 Latest Caselaw 2943 MP

Citation : 2021 Latest Caselaw 2943 MP
Judgement Date : 2 July, 2021

Madhya Pradesh High Court

Satya Sharma vs Naval Flower Thr. on 2 July, 2021

Author: Gurpal Singh Ahluwalia

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                                         THE HIGH COURT OF MADHYA PRADESH
                                                            CRR-585-2019
                                             (SATYA SHARMA Vs NAVAL FLOWER THR. AND OTHERS)


                                                   Through Video Conferencing

                                Gwalior, Dated : 02-07-2021

                                      Shri H.K. Shukla, Counsel for applicant.

                                      Shri Bhuwan Saxena, Counsel for respondents.

At the request of counsel for the parties, list this case on

06.07.2021 to enable the counsel for applicant to bring all the latest

judgments pronounced by the Supreme Court with regard to earlier

disposal of cases filed under Section 138 of the Negotiable

Instruments Act.

List on 06.07.2021.

(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.07.05 11:26:46 +05'30'

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