Gaurav Trading Company vs Hdb Financial Services Tld.
2021 Latest Caselaw 295 MP

                                    1                                WP-4424-2021
            The High Court Of Madhya Pradesh
                       WP-4424-2021
    (GAURAV TRADING COMPANY AND OTHERS Vs HDB FINANCIAL SERVICES TLD. AND OTHERS)

1
Jabalpur, Dated : 26-02-2021
         Shri Anuj Agrawal, learned counsel for the petitioner.
         Shri Dilip Parihar, learned Panel Lawyer for the respondent No.2.

In view of the judgment of the Supreme Court in the matter of Kusum Ingots & Alloys Ltd. vs Union of India (2004) 6 SCC 254 and the submission that the order has been passed by the Presiding Officer, DRT

Jabalpur, the office objection regarding the territorial jurisdiction is ignored.

Issue Hamdast notice to the respondent No.1 on payment of process fee by tomorrow.

List on 01.03.2021.

    (PRAKASH SHRIVASTAVA)                                  (VIRENDER SINGH)
           JUDGE                                                   JUDGE


anand
Digitally signed by
ANAND KRISHNA SEN
Date: 2021.02.26
18:02:30 +05'30'