Sharad Maheshwari vs Smt. Rashmi Arun Shami
2021 Latest Caselaw 119 MP

1 CONC-367-2021 The High Court Of Madhya Pradesh CONC-367-2021 (SHARAD MAHESHWARI Vs SMT. RASHMI ARUN SHAMI AND OTHERS)

Jabalpur, Dated : 23-02-2021 Shri M.K. Rajak, learned counsel for the petitioner. Learned counsel for the petitioner prays for short time to file application for condonation of delay in accordance with the judgment of Apex Court in matter of Pallav Sheth Vs. Custodian, (2001) 7 SCC 549.

List the matter after two weeks.

                                                                                 (VISHAL DHAGAT)
                                                                                      JUDGE


                      shabana




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Date: 2021.02.24
14:04:24 IST