Sandhari Sahu vs Chhotelal Sahu
2021 Latest Caselaw 9157 MP

                                                         1                               SA-1782-2021
                              The High Court Of Madhya Pradesh
                                        SA No. 1782 of 2021
                                   (SANDHARI SAHU AND OTHERS Vs CHHOTELAL SAHU AND OTHERS)


                      Jabalpur, Dated : 22-12-2021
                             Shri Vijay Kumar Shrivastava, learned counsel for appellants.

                             Shri Swapnil Naolekar, learned Panel Lawyer for respondent/State.

Counsel appearing for appellants prays for grant of stay. At present, no application for execution of judgment and decree has been filed by appellants. In view of same, application for grant of stay will be

considered along with the records of the case.

Registry is directed to call for the records from the Courts below. List the matter immediately after receipt of the records.

(VISHAL DHAGAT) JUDGE

sp/-

Signature
 SAN      Not
Verified

Digitally signed by
SUNIL KUMAR
PATEL
Date: 2021.12.22
17:06:44 IST