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Rajendra Jain vs The State Of Madhya Pradesh
2021 Latest Caselaw 4551 MP

Citation : 2021 Latest Caselaw 4551 MP
Judgement Date : 23 August, 2021

Madhya Pradesh High Court
Rajendra Jain vs The State Of Madhya Pradesh on 23 August, 2021
Author: Sujoy Paul
                                                                        1                                 WP-371-2017
                                              The High Court Of Madhya Pradesh
                                                          WP-371-2017
                                                  (RAJENDRA JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                      7
                                      Jabalpur, Dated : 23-08-2021
                                             Heard through Video Conferencing.
                                             Shri Akash Singhai, learned counsel for petitioner.
                                             Ms. Swati George, learned Panel Lawyer for respondents/State.

Learned counsel for petitioner prays for time to file the copy of unreported judgment of this Court on which is placing reliance.

List the case after two weeks.

(SUJOY PAUL) JUDGE

Shub

Signature Not Verified SAN

Digitally signed by SHUBHAM THAKKER Date: 2021.08.24 16:46:29 IST

 
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