Motilal Sahu vs Dipika
2021 Latest Caselaw 4059 MP

                                                                            1                            CRR-1603-2020
                                                  The High Court Of Madhya Pradesh
                                                             CRR-1603-2020
                                                                 (MOTILAL SAHU Vs DIPIKA AND OTHERS)

                                        2
                                        Jabalpur, Dated : 06-08-2021
                                                 Heard through Video Conferencing.
                                                 None present for the applicant.
                                                 Shri Darshan Soni, learned Panel Lawyer for the respondent/State.

Office to examine if against the impugned judgment any appeal has been preferred by the respondents No.1 and 2.

List after two weeks.

                                            (PRAKASH SHRIVASTAVA)                                  (VIRENDER SINGH)
                                                   JUDGE                                                   JUDGE


                                        @shish

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Digitally signed by ASHISH KUMAR JAIN Date: 2021.08.06 17:40:01 IST