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M/S Shree Ram Agro Industries vs The State Of Madhya Pradesh
2021 Latest Caselaw 3866 MP

Citation : 2021 Latest Caselaw 3866 MP
Judgement Date : 2 August, 2021

Madhya Pradesh High Court
M/S Shree Ram Agro Industries vs The State Of Madhya Pradesh on 2 August, 2021
Author: Sujoy Paul
                                                       1                               WP-11264-2021
                                     The High Court Of Madhya Pradesh
                                                WP-11264-2021
                (M/S SHREE RAM AGRO INDUSTRIES Vs THE STATE OF MADHYA PRADESH AND OTHERS)

   4
   Indore, Dated : 02-08-2021
                            Heard through Video Conferencing.
                            Shri Aditya Goyal, learned counsel for the petitioner.
                            Shri P.M. Bhargava, learned Additional Advocate General on behalf of
   respondent/State.

Shri Bhargava, learned AAG submits that he has filed certain judgments

on 13.07.2021 personally and in addition, he will supply one more set today again.

As agreed, list the matter tomorrow i.e. on 03.08.2021 alongwith WP No.1884/2021 for analogous hearing.

        (SUJOY PAUL)                                                                 (ANIL VERMA)
           JUDGE                                                                          JUDGE


    amit

AMIT

Digitally signed by AMIT KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=18db6b55824fa1834dc7e61d06ed3c7 9a81bc156ec0309c5245d47a0a52604de,

KUMAR pseudonym=713D9BD68EDDADCD6B88DA2B1 BCDCFC0369478F5, serialNumber=62B9B1A094FCDF2F0107E91326 BC51DC9DCF83F25C9D67245FE3BCCFD0F2DB 67, cn=AMIT KUMAR Date: 2021.08.02 14:57:45 +05'30'

 
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