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Kerala High Court
The President vs Sudarshan K.S. Ips on 30 March, 2026
Author: P.V. Kunhikrishnan
Bench: P.V.Kunhikrishnan
CON.CASE(C) NO. 802 OF 2026
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2026:KER:28897
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 30TH DAY OF MARCH 2026 / 9TH CHAITHRA, 1948
CON.CASE(C) NO. 802 OF 2026
AGAINST THE ORDER DATED IN WP(C) NO.26228 OF 2025 OF HIGH
COURT OF KERALA
PETITIONER(S)/PETITIONER:
THE PRESIDENT
KIZHAKKAMBALAM GRAMA PANCHAYATH
KIZHAKKAMBALAM,ERNAKULAM DISTRICT, PIN - 683562
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT(S)/RESPONDENTS 1 TO 10 AND 3RD PARTY:
1 SUDARSHAN K.S. IPS
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
THE SUPERINTENDENT OF POLICE,ERNAKULAM RURAL,
ALUVA, PIN - 683101
2 SUNIL THOMAS
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
STATION HOUSE OFFICER, KUNNATHUNADU POLICE
STATION, ERNAKULAM DISTRICT -, PIN - 683562
3 ABHILASH A.L
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
STATION HOUSE OFFICER, KUNNATHUNADU POLICE
STATION, ERNAKULAM DISTRICT, PIN - 683562
CON.CASE(C) NO. 802 OF 2026
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4 ANIL KUMAR
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
MANAKKULANGARA HOUSE, MALAYIDOMTHURUTH P.O
AMBUNADU, ERNAKULAM, PIN - 683561
5 ABDUL RAHMAN
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
PARATTU VIYYATTU HOUSE, KAVUNGAL PARAMBU
VENGOLA P.O., ERNAKULAM, PIN - 683556
6 ABDUL AZEEZ
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
VALIYAPARAMBIL HOUSE, KAVUNGAL PARAMBU
VENGOLA P.O., ERNAKULAM -, PIN - 683556
7 BINEESH ANTONY
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
KULANGARA HOUSE, KIZHAKKAMBALAM P.O., PAZHANGANAD,
ERNAKULAM ,, PIN - 683562
8 SUKU
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
KUZHUPPILIKUDDY HOUSE, VENGOLA P.O.,
KAVUNGAL PARAMBU, ERNAKULAM -, PIN - 683556
9 SUDHEER
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
CHEMBARATH HOUSE, EDATHALA P.O , AMBUNADU,
ERNAKULAM -, PIN - 683561
0 JINS MUSTAFA
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
THUTHUPPILLY HOUSE, CHELAKKULAM VENGOLA P.O.,
ERNAKULAM -, PIN - 683556
11 KHADHAR KUNJU
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
PARATTU VIYYATTU HOUSE,VENGOLA P.O.,
ERNAKULAM -, PIN - 683556
12 ELDHO M.V
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
MATTUVANCHERY HOUSE, KARUKULAM VILANGU P.O.,
ERNAKULAM -, PIN - 683562
13 SREENIJAN P.V
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
CON.CASE(C) NO. 802 OF 2026
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MEMBER OF LEGISLATIVE ASSEMBLY,
KUNNATHUNADU MLA OFFICE, NECHUPADAM SPIRE,
OPP ST. PETERS COLLEGE,KOLENCHERY,
AIKKARANAD SOUTH, ERNAKULAM -, PIN - 682311
GP SMT DEEPA V
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.03.2026, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 802 OF 2026
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P.V. KUNHIKRISHNAN, J
-------------------------------------------------------------
Con.Case(C) No. 802 of 2026
-------------------------------------------------------------
Dated this the 30th day of March, 2026
JUDGMENT
This contempt case is filed alleging violation of the interim
orders passed in W.P.(C) No.26228 of 2025. Admittedly, the said
writ petition is pending before this Court. The writ petition is to be
heard by the same Bench. If that is the case, I am of the
considered opinion that a separate contempt case need not be
entertained.
The petitioner can file appropriate application in the pending
writ petition, if there is any violation of the interim order. Granting
liberty to the petitioner to file an appropriate application in the
pending writ petition and leaving open all contentions raised by
the petitioner in this contempt case, this contempt case is closed.
Sd/-
P.V. KUNHIKRISHNAN,
JUDGE
GBG
Judgment reserved NA
Date of Judgment 30.03.2026
Judgment dictated 30.03.2026
Draft Judgment placed 31.03.2026
Final Judgment uploaded 01.04.2026
CON.CASE(C) NO. 802 OF 2026
2026:KER:28897
APPENDIX OF CON.CASE(C) NO. 802 OF 2026
PETITIONER ANNEXURES
Annexure 1 CERTIFIED COPY OF THE INTERIM ORDER IN
WP(C) 26228 OF 2025 DATED 23.08.2025
Annexure 2 A TRUE COPY OF THE DECISION OF THE
PANCHAYTH COMMITTEE DATED 26.08.2025
Annexure 3 A TRUE COPY OF THE LETTER DATED
01.09.2025 SUBMITTED TO THE 2ND
RESPONDENT,
Annexure 4 A TRUE COPY OF THE LETTER DATED
01.09.2025 SUBMITTED TO 1ST RESPONDENT
Annexure 5 A TRUE COPY OF THE LETTER DATED
01.09.2025 ISSUED BY THE 2ND RESPONDENT
TO THE PRESIDENT, KIZHAKKAMBALAM GRAMA
PANCHAYTH
Annexure 6 A TRUE COPY OF THE LETTER DATED
01.09.2025 ISSUED BY THE 2ND RESPONDENT
Annexure 7 A TRUE COPY OF THE LETTER DATED
02.09.2025 SUBMITTED TO THE 2ND
RESPONDENT
Annexure 8 A TRUE COPY OF THE LETTER DATED 3.9.2025
SUBMITTED TO THE 1ST RESPONDENT,
Annexure 9 A TRUE COPY OF THE COMPLAINT DATED
08.09.2025 SUBMITTED TO THE 2ND
RESPONDENT
Annexure 10 A TRUE COPY OF THE LETTER DATED
24.09.2025 SUBMITTED TO THE DIRECTOR
GENERAL OF POLICE, THIRUVANANTHAPURAM
Annexure 11 CERTIFIED COPY OF THE INTERIM ORDER DATED
19.11.2025 IN WP(C) 26228 OF 2025
Annexure 12 A TRUE COPY OF THE LETTER DATED
26.11.2025 SUBMITTED TO THE 1ST
RESPONDENT
Annexure 13 A TRUE COPY OF THE LETTER DATED
28.11.2025 SUBMITTED TO THE 1ST
RESPONDENT
Annexure 14 A TRUE COPY OF THE LETTER DATED
28.01.2026 SUBMITTED TO THE STATION HOUSE
OFFICER, KUNNATHUNADU POLICE STATION
Annexure 15 TRUE PHOTOGRAPHS OF THE BLOCKAGE AND
STRIKE
CON.CASE(C) NO. 802 OF 2026
2026:KER:28897
Annexure 16 A TRUE COPY OF THE LETTER DATED
05.02.2026 ISSUED BY THE INSPECTOR SHO,
KUNNATHUNADU POLICE STATION, TO THE
PRESIDENT, KIZHAKKAMBALAM GRAMA PANCHAYTH
Annexure 17 A TRUE COPY OF THE LETTER DATED
09.02.2026 SUBMITTED TO THE STATION HOUSE
OFFICER, KUNNATHUNADU POLICE STATION,
Annexure 18 A TRUE COPY OF THE LETTER DATED
28.02.2026 SUBMITTED TO THE 1ST
RESPONDENT
Annexure 19 A TRUE COPY OF THE COMPLAINT DATED
04.03.2026 AND PUBLIC NOTICE SUBMITTED TO
THE 1ST RESPONDENT,
Annexure 20 A TRUE COPY OF THE LETTER DATED
04.03.2026 ISSUED TO THE 13TH RESPONDENT
Annexure 21 TRUE PHOTOGRAPHS OF THE ADDITIONALLY
INSTALLED 2 WAITING SHEDS AND THE
INAUGURATION FUNCTION ON 4.3,2026
