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Kerala High Court
Chinchu vs State Of Kerala on 26 March, 2026
Author: Kauser Edappagath
Bench: Kauser Edappagath
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1532 OF 2026
CRIME NO.82/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3095 OF 2025
OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL APPELLATE
AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT.,
PIN - 695028.
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, PIN - 682031.
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1534/2026, 1535/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
2
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1534 OF 2026
CRIME NO.77/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3096 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
3
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1535 OF 2026
CRIME NO.72/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3097 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028.
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
4
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1538 OF 2026
CRIME NO.68/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3098 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
5
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1559 OF 2026
CRIME NO.60/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3099 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
6
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1560 OF 2026
CRIME NO.46/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3109 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
7
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1562 OF 2026
CRIME NO.47/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3100 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
8
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1564 OF 2026
CRIME NO.45/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3108 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031.
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
9
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1565 OF 2026
CRIME NO.27/2025 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3102 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
10
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1570 OF 2026
CRIME NO.1302/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3101 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
11
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1571 OF 2026
CRIME NO.1301/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3103 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
12
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1573 OF 2026
CRIME NO.1277/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3105 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
13
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1574 OF 2026
CRIME NO.1262/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3104 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
14
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1578 OF 2026
CRIME NO.1224/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3040 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
15
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1580 OF 2026
CRIME NO.1247/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT DATED 28.10.2025 IN CRMC
NO.3106 OF 2025 OF DISTRICT COURT & SESSIONS COURT/ RENT
CONTROL APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
16
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1585 OF 2026
CRIME NO.1234/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 28.10.2025 IN CRMC NO.3107 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
17
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1586 OF 2026
CRIME NO.1233/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 27.10.2025 IN CRMC NO.3094 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
18
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1588 OF 2026
CRIME NO.1223/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3038 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
19
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1589 OF 2026
CRIME NO.1210/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3028 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
20
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1590 OF 2026
CRIME NO.1211/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.12.2025 IN CRMC NO.3039 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
21
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1591 OF 2026
CRIME NO.1208/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3026 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
22
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1592 OF 2026
CRIME NO.1207/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3046 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
23
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1593 OF 2026
CRIME NO.1206/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3035 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
24
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1594 OF 2026
CRIME NO.1180/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3045 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
25
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1595 OF 2026
CRIME NO.1170/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3037 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
26
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1597 OF 2026
CRIME NO.1167/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3034 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
27
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1599 OF 2026
CRIME NO.987/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3032 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
28
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1600 OF 2026
CRIME NO.843/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3033 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
29
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1601 OF 2026
CRIME NO.842/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3030 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
30
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1604 OF 2026
CRIME NO.841/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3031 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695025
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
31
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1607 OF 2026
CRIME NO.840/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3029 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
32
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1608 OF 2026
CRIME NO.837/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3043 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
33
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1610 OF 2026
CRIME NO.836/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3042 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
34
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1611 OF 2026
CRIME NO.831/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3041 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
35
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1612 OF 2026
CRIME NO.830/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3036 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
36
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1622 OF 2026
CRIME NO.829/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.2996 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
37
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1623 OF 2026
CRIME NO.838/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 25.10.2025 IN CRMC NO.3044 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
38
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1626 OF 2026
CRIME NO.828/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.2977 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
39
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1631 OF 2026
CRIME NO.827/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.2998 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
40
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1633 OF 2026
CRIME NO.826/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.2995 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
41
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1634 OF 2026
CRIME NO.825/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 23.10.2025 IN CRMC NO.3025 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
42
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1637 OF 2026
CRIME NO.824/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.2999 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
43
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1638 OF 2026
CRIME NO.819/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.3000 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
44
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1640 OF 2026
CRIME NO.818/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.3001 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
45
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1650 OF 2026
CRIME NO.813/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.3002 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
46
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1651 OF 2026
CRIME NO.811/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.3004 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
47
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1654 OF 2026
CRIME NO.810/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2916 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
48
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1655 OF 2026
CRIME NO.809/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2921 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
49
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1656 OF 2026
CRIME NO.808/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2917 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
50
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1659 OF 2026
CRIME NO.807/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2924 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
51
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1660 OF 2026
CRIME NO.805/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2920 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
52
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1676 OF 2026
CRIME NO.804/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2922 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.K.A. NOUSHAD, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
53
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1679 OF 2026
CRIME NO.803/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2024 IN CRMC NO.2918 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
54
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1681 OF 2026
CRIME NO.802/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 29.10.2025 IN CRMC NO.3003 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
55
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1684 OF 2026
CRIME NO.799/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2925 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SRI.M.C. ASHI, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
56
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1688 OF 2026
CRIME NO.798/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2923 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V, SR. PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
57
2026:KER:27535
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 26TH DAY OF MARCH 2026 / 5TH CHAITHRA, 1948
BAIL APPL. NO. 1690 OF 2026
CRIME NO.781/2024 OF ARUVIKKARA POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER DATED 22.10.2025 IN CRMC NO.2919 OF
2025 OF DISTRICT COURT & SESSIONS COURT/ RENT CONTROL
APPELLATE AUTHORITY, THIRUVANANTHAPURAM
PETITIONER/A3:
CHINCHU
AGED 36 YEARS
W/O. O.S. BIJU, PANTHADIVILA, KUTTIYANI,
PANTHALAKODU P.O., VATTAPPARA, THIRUVANANTHAPURAM
DISTRICT., PIN - 695028
BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/STATE:
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA V., SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.03.2026, ALONG WITH BAIL APPL..1532/2026 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No. 1532 OF 2026 & conn.cases
58
2026:KER:27535
ORDER
[BAIL APPL. NOS.1532/2026, 1534/2026, 1535/2026, 1538/2026,
1559/2026, 1560/2026, 1562/2026, 1564/2026, 1565/2026, 1570/2026,
1571/2026, 1573/2026, 1574/2026, 1578/2026, 1580/2026, 1585/2026,
1586/2026, 1588/2026, 1589/2026, 1590/2026, 1591/2026, 1592/2026,
1593/2026, 1594/2026, 1595/2026, 1597/2026, 1599/2026, 1600/2026,
1601/2026, 1604/2026, 1607/2026, 1608/2026, 1610/2026, 1611/2026,
1612/2026, 1622/2026, 1623/2026, 1626/2026, 1631/2026, 1633/2026,
1634/2026, 1637/2026, 1638/2026, 1640/2026, 1650/2026, 1651/2026,
1654/2026, 1655/2026, 1656/2026, 1659/2026, 1660/2026, 1676/2026,
1679/2026, 1681/2026, 1684/2026, 1688/2026 and 1690/2026]
These fifty seven bail applications are connected and
hence they are disposed of by a common order. They are
filed under Section 482 of the Bharatiya Nagarik Suraksha
Sanhita, 2023 (for short, BNSS), seeking pre-arrest bail.
2. The applicant in all the bail applications is
one and the same. B.A.No.1532 of 2026 pertains to Crime
No. 82 of 2025, B.A.No. 1534 of 2026 pertains to Crime No.
77 of 2025, B.A.No. 1535 of 2026 pertains to Crime No. 72 of
2025, B.A.No. 1538 of 2026 pertains to Crime No. 68 of 2025,
B.A.No. 1559 of 2026 pertains to Crime No. 60 of 2025,
B.A.No. 1560 of 2026 pertains to Crime No. 46 of 2025,
B.A.No. 1562 of 2026 pertains to Crime No. 47 of 2025,
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
B.A.No. 1564 of 2026 pertains to Crime No. 45 of 2025,
B.A.No. 1565 of 2026 pertains to Crime No. 27 of 2025,
B.A.No. 1570 of 2026 pertains to Crime No. 1302 of 2024,
B.A.No.1571 of 2026 pertains to Crime No. 1301 of 2024,
B.A.No.1573 of 2026 pertains to Crime No. 1277 of 2024,
B.A.No.1574 of 2026 pertains to Crime No. 1262 of 2024,
B.A.No.1578 of 2026 pertains to Crime No. 1224 of 2024,
B.A.No.1580 of 2026 pertains to Crime No. 1247 of 2024,
B.A.No.1585 of 2026 pertains to Crime No. 1234 of 2024,
B.A.No.1586 of 2026 pertains to Crime No. 1233 of 2024,
B.A.No.1588 of 2026 pertains to Crime No. 1223 of 2024,
B.A.No.1589 of 2026 pertains to Crime No. 1210 of 2024,
B.A.No.1590 of 2026 pertains to Crime No. 1211 of 2024,
B.A.No.1591 of 2026 pertains to Crime No. 1208 of 2024,
B.A.No.1592 of 2026 pertains to Crime No. 1207 of 2024,
B.A.No.1593 of 2026 pertains to Crime No. 1206 of 2024,
B.A.No.1594 of 2026 pertains to Crime No. 1180 of 2024,
B.A.No.1595 of 2026 pertains to Crime No. 1170 of 2024,
B.A.No.1597 of 2026 pertains to Crime No. 1167 of 2024,
B.A.No.1599 of 2026 pertains to Crime No. 987 of 2024,
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
B.A.No.1600 of 2026 pertains to Crime No. 843 of 2024,
B.A.No.1601 of 2026 pertains to Crime No. 842 of 2024,
B.A.No.1604 of 2026 pertains to Crime No. 841 of 2024,
B.A.No.1607 of 2026 pertains to Crime No. 840 of 2024,
B.A.No.1608 of 2026 pertains to Crime No. 837 of 2024,
B.A.No.1610 of 2026 pertains to Crime No. 836 of 2024,
B.A.No.1611 of 2026 pertains to Crime No. 831 of 2024,
B.A.No.1612 of 2026 pertains to Crime No. 830 of 2024,
B.A.No.1622 of 2026 pertains to Crime No. 829 of 2024,
B.A.No.1623 of 2026 pertains to Crime No. 838 of 2024,
B.A.No.1626 of 2026 pertains to Crime No. 828 of 2024,
B.A.No.1631 of 2026 pertains to Crime No. 827 of 2024,
B.A.No.1633 of 2026 pertains to Crime No. 826 of 2024,
B.A.No.1634 of 2026 pertains to Crime No. 825 of 2024,
B.A.No.1637 of 2026 pertains to Crime No. 824 of 2024,
B.A.No.1638 of 2026 pertains to Crime No. 819 of 2024,
B.A.No.1640 of 2026 pertains to Crime No. 818 of 2024,
B.A.No.1650 of 2026 pertains to Crime No. 813 of 2024,
B.A.No.1651 of 2026 pertains to Crime No. 811 of 2024,
B.A.No.1654 of 2026 pertains to Crime No. 810 of 2024,
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
B.A.No.1655 of 2026 pertains to Crime No. 809 of 2024,
B.A.No.1656 of 2026 pertains to Crime No. 808 of 2024,
B.A.No.1659 of 2026 pertains to Crime No. 807 of 2024,
B.A.No.1660 of 2026 pertains to Crime No. 805 of 2024,
B.A.No.1676 of 2026 pertains to Crime No. 804 of 2024,
B.A.No.1679 of 2026 pertains to Crime No. 803 of 2024,
B.A.No.1681 of 2026 pertains to Crime No. 802 of 2024,
B.A.No.1684 of 2026 pertains to Crime No. 799 of 2024,
B.A.No.1688 of 2026 pertains to Crime No. 798 of 2024, and
B.A.No. 1690 of 2026 pertains to Crime No. 781 of 2024 of
Aruvikkara Police Station, Thiruvananthapuram District.
3. In all the above crimes, the applicant is
arrayed as accused No.3. The offences alleged in all the
crimes are punishable under Sections 316(5) and 318(4) read
with Section 3(5) of Bharatiya Nyaya Sanhita, 2023 (for short,
the BNS).
4. The prosecution case, in short, is that the
accused, who were holding the office as President, Secretary
and other staff of the Rajiv Gandhi Residents' Welfare Co-
operative Society functioning at Mundela in
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
Thiruvananthapuram, in furtherance of their dishonest
common intention to obtain wrongful gain for themselves and
to cause wrongful loss to the defacto complainants, induced
them to deposit money in the above referred society, and
thereby collected deposits from each of them as fixed
deposits and did not return the amount and thereby
committed the offences.
5. I have heard Sri.Shajin S. Hameed, the
learned counsel for the applicant and Sri.K.A.Noushad,
Sri.M.C.Ashi and Smt.Sreeja V., the learned Senior Public
Prosecutors. Perused the case diary.
6. The learned counsel for the applicant
submitted that the applicant is innocent and has been falsely
implicated in the present case. The counsel further
submitted that no materials are on record to connect the
applicant with the alleged crime; hence, she is entitled to
bail. The learned Senior Public Prosecutors, on the other
hand, submitted that the alleged incident occurred as part of
the applicant's intentional criminal acts, and if she released
on bail at this stage, it will affect the course of the
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
investigation.
7. The law regarding the grant or refusal of pre-
arrest bail is well settled. Pre-arrest bail cannot be granted as
a matter of course. The power under Section 482 of BNSS
could be exercised only when a special case is made out, that
too, recording reasons thereof. Perusal of the case diary
reveals that the accusation made against the applicant is
very serious in nature, and it prima facie shows a
premeditated criminal act on her part. The applicant was
appointed as a Junior Clerk in the Mundela Rajiv Gandhi
Residents' Welfare Co-operative Society on 15.07.2015. While
the Secretary of the Society was on leave from 01.05.2023 to
14.06.2025, the applicant was holding the charge of the
Secretary. Considering the gravity of the offence and stage of
the investigation, I am of the view that these are not fit cases
where the extraordinary jurisdiction vested with this Court
under Section 482 of BNSS could be invoked.
8. The learned counsel for the applicant
submitted that the applicant is ready to surrender before the
investigating officer. Accordingly, these bail applications are
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
disposed of on the following conditions:
(i) The applicant shall appear before the Investigating
Officer within three weeks from today and shall subject
herself to interrogation.
(ii) After interrogation, if the Investigating Officer
arrests the applicant, she shall be produced before the
jurisdictional court without undue delay.
(iii) On production of the applicant before the
jurisdictional court, if any application for bail is filed, the court
shall consider the same, preferably on the same day itself, in
accordance with law.
(iv) The copy of the bail application shall be given to
the Prosecutor in advance.
Sd/-
DR. KAUSER EDAPPAGATH,
JUDGE
mea
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1532 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3095/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1534 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3096/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1535 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3097/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1538 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3098/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1559 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3099/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1560 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3109/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1562 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3100/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1564 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3108/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1565 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3102/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1570 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3101/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1571 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3103/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1573 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3105/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1574 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3104/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1578 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3040/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1580 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3106/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1585 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 28/10/2025
IN CRL.M.C.NO.3107/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1586 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 27/10/2025
IN CRL.M.C.NO.3094/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1588 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3038/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1589 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3028/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1590 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3039/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1591 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3026/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1592 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3046/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1593 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3035/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1594 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3045/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1595 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3037/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1597 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3034/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1599 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3032/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1600 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3033/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1601 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3030/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1604 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3031/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1607 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3029/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1608 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3043/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1610 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3042/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1611 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3041/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1612 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3036/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1622 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.2996/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1623 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 25/10/2025
IN CRL.M.C.NO.3044/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM,
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1626 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.2977/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1631 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.2998/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1633 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.2995/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1634 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 23/10/2025
IN CRL.M.C.NO.3025/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1637 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.2999/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1638 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.3000/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1640 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.3001/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1650 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.3002/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1651 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.3004/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1654 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2916/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1655 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2921/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1656 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2917/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1659 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2924/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1660 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2920/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1676 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2922/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1679 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2918/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1681 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 29/10/2025
IN CRL.M.C.NO.3003/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1684 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2925/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1688 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2923/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
B.A. No. 1532 OF 2026 & conn.cases
2026:KER:27535
APPENDIX OF BAIL APPL. NO. 1690 OF 2026
PETITIONER ANNEXURES
ANNEXURE-A TRUE COPY OF THE ORDER DATED 22/10/2025
IN CRL.M.C.NO.2919/2025 OF THE COURT OF
SESSION, THIRUVANANTHAPURAM.
