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Kerala High Court
Vrinda T S vs Smt. K. Vasuki on 13 February, 2026
2026:KER:13185
Con.Case(C). No.2525 of 2025
:1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 13TH DAY OF FEBRUARY 2026 / 24TH MAGHA, 1947
CON.CASE(C) NO. 2525 OF 2025
AGAINST THE JUDGMENT DATED 09.01.2025 IN WP(C) NO.22226
OF 2021 OF HIGH COURT OF KERALA
PETITIONERS:
1 VRINDA T S
AGED 58 YEARS
WIFE OF SABU C V HST (RETIRED) NATIONAL HS,
IRINJALAKUDA, THRISSUR DISTRICT (RESIDING AT
CHOOTHAMPARAMBIL HOUSE, PANAMBUKADU, VALLARPADAM P
O, ERNAKULAM DISTRICT-682 504), PIN - 680121
2 USHAJA K G
AGED 61 YEARS
WIFE OF KUTTAPPAN K R HST (RETIRED), NATIONAL HS,
IRINJALAKUDA, THRISSUR DISTRICT (RESIDING AT
KANNAMKULAM HOUSE, KOMBARA WEST, IRINJALAKUDA,
THRISSUR DISTRICT- 680 121)
3 INDIRA A
AGED 61 YEARS
WIFE OF M. SIVADASAN, UPST (RETIRED), NATIONAL HS,
IRINJALAKUDA, THRISSUR DISTRICT (RESIDING AT
KRISHNA NIVAS, PATTAMALY ROAD, IRINJALAKUDA,
THRISSUR DISTRICT-680 121)
4 MAYA DEVI K
AGED 61 YEARS
WIFE OF MOHANADAS K HEADMISTRESS (RETIRED),
NATIONAL HS, IRINJALAKUDA, THRISSUR DISTRICT
(RESIDING AT KURIYAKKATTIL HOUSE, KANDESWARAM,
IRINJALAKUDA, THRISSUR DISTRICT-680 121).
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5 ANIL KUMAR A G
AGED 58 YEARS
SON OF GOPALAN A C, UPST (RETIRED), M U P SCHOOL,
PORATHISSERY, IRINJALAKUDA, THRISSUR DISTRICT
(RESIDING AT ANAKKATHI HOUSE, EDATHIRINJI, THRISSUR
DISTRICT-680 122)., PIN - 680125
6 KOCHUTHRESSIA J MURINGATHERY
AGED 58 YEARS
WIFE OF THOMAS V P LPST (RETIRED), ST. MARY'S LP.
SCHOOL, PUTTEKKARA, ANJOOR, THRISSUR DISTRICT
(RESIDING AT VAZHAPPILLY HOUSE, VARADIYAM, AVANOOR,
THRISSUR DISTRICT-680 541).
7 REETHA A K
AGED 58 YEARS
WIFE OF JOHNSON M M LPST (RETIRED), ST. MARY'S LP.
SCHOOL, PUTTEKKARA, ANJOOR, THRISSUR DISTRICT
(RESIDING AT MEKKATTUKULAM HOUSE, PUTTEKKARA,
ANJOOR, THRISSUR DISTRICT-680 541)
8 JULIE V. SIMON
AGED 57 YEARS
WIFE OF JOSE FRANCIS, LPST (RETIRED), ST. MARY'S
LP. SCHOOL, PUTTEKKARA, ANJOOR, THRISSUR DISTRICT
(RESIDING AT PUTHUKARA HOUSE, HILL FIEW AVENUE,
AMALA NAGAR, THRISSUR DISTRICT-680 555),
PIN - 680541
9 REETHA PELLISSERY
AGED 56 YEARS
WIFE OF BABU G. KODENKANDATH , LPST (RETIRED), ST.
ALOYSIUS L P SCHOOL, ELTHURUTH, THRISSUR DISTRICT
(RESIDING AT KODENKANDATH HOUSE, ELATHURUTH P.O,
THRISSUR DISTRICT-680 611)
0 GRECY C P
AGED 58 YEARS
WIFE OF ANTO M G LPST (RETIRED), ST. ALOYSIUS LP
SCHOOL, ELTHURUTH, THRISSUR DISTRICT (RESIDING AT
MALIEKKAL HOUSE, ELTHURUTH P O,
THRISSUR DISTRICT- 680 611)
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11 MARY T R
AGED 57 YEARS
WIFE OF E.P. DAVIS, LPST (RETIRED), ST. ALOYSIUS LP
SCHOOL, ELTHURUTH THRISSUR DISTRICT (RESIDING AT
ELUVATHINGAL HOUSE, P.O. VENKITANGU, THRISSUR
DISTRICT-680 510), PIN - 680611
12 SOSILY DAVIS
AGED 58 YEARS
WIFE OF A.K. THOMAS, LPST (RETIRED), ST. ALOYSIUS
LP SCHOOL, ELTHURUTH, THRISSUR DISTRICT (RESIDING
AT ALUCKAL HOUSE, ELTHURUTH P.O,
THRISSUR DISTRICT-680 611).
13 HEMALATHA T K
AGED 58 YEARS
WIFE OF KESAVAN M.K., UPST (RETIRED), NSUP SCHOOL,
CHERUR, THRISSUR DISTRICT (RESIDING AT MANAKULAM
PARAMBIL HOUSE, CALVARY ROAD, POOTHOLE,
THRISSUR DISTRICT, PIN - 680008
14 MAR3Y DAS T J
AGED 57 YEARS
WIFE OF VINCENT A LPST (RETIRED), ST. FRANCIS LP
SCHOOL, VIYYOOR, THRISSUR DISTRICT (RESIDING AT
ALOOR HOUSE, THIROOR, THRISSUR DISTRICT- 680 010).
BY ADV SHRI.V.A.MUHAMMED
RESPONDENTS:
1 SMT. K. VASUKI
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
SECRETARY TO GOVERNMENT, GENERAL EDUCATION
DEPARTMENT, SECRETARIAT ANNEXE - II,
THIRUVANANTHAPURAM, PIN - 695001
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2 SRI. JYOTHILAL V R
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
3 SRI. UMESH
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
DIRECTOR OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695014
4 SRI. P.M. BALAKRISHNAN
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE DEPUTY DIRECTOR OF EDUCATION, THRISSUR, PIN -
680003
5 SMT. SHYLA T
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE DISTRICT EDUCATIONAL OFFICER, IRINJALAKUDA,
THRISSUR DISTRICT, PIN - 680121
6 SRI. RAJEEV M S
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
ASSISTANT EDUCATIONAL OFFICER, IRINJALAKUDA,
THRISSUR DISTRICT, PIN - 680121
7 SMT. JEEJA VIJAYAN
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE ASSISTANT EDUCATIONAL OFFICER, THRISSUR EAST.,
THRISSUR DISTRICT, PIN - 680005
8 SRI. P.J. BIJU
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE ASSISTANT EDUCATIONAL OFFICER, THRISSUR WEST,
THRISSUR DISTRICT, PIN - 680004
9 SRI. V.A. HARIDAS
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE HEADMASTER, NATIONAL HS, IRINJALAKUDA, THRISSUR
DISTRICT-, PIN - 680121
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0 SMT. BINDU P G
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
THE HEADMASTER, M UP SCHOOL, PORATHISSERY,
IRINJALAKUDA, THRISSUR DISTRICT, PIN - 680125
11 SR. ANCITA
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
HEADMISTRESS, ST. MARY'S LP. SCHOOL, PUTTEKKARA,
ANJOOR, THRISSUR DISTRICT, PIN - 680541
12 SMT. BINDU K P
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
HEADMISTRESS, ST. ALOYSIUS LP SCHOOL, ELTHURUTH,
THRISSUR DISTRICT, PIN - 680611
13 SMT. PRASANNA T K
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
HEADMISTRESS, NSUP SCHOOL, CHERUR, THRISSUR
DISTRICT, PIN - 680008
14 SMT. DIVYA I R
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
HEADMISTRESS, ST. FRANCIS LP SCHOOL, VIYYOOR,
THRISSUR DISTRICT, PIN - 680010
15 DR. A. JAYATHILAK
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONERS,
CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
OTHER PRESENT:
GP-NIMA JACOB.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.02.2026, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
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VIJU ABRAHAM, J.
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Con. Case(C) No.2525 of 2025
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Dated this the 13th day of February, 2026
JUDGMENT
The learned counsel for the petitioners submits that the
directions in Annexure A1 judgment have been complied with.
Recording the said submission, the Contempt of Court Case is
closed.
Sd/-
VIJU ABRAHAM
JUDGE
sm/
2026:KER:13185
APPENDIX OF CON.CASE(C) NO. 2525 OF 2025
PETITIONER ANNEXURES
Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.P. ©
NO. 22226/2021 DATED 09.01.2025
Annexure II TRUE COPY LETTER ADDRESSED TO THE DEPUTY
DIRECTOR OF EDUCATION DATED 12.09.2025
