Kerala High Court
Varghese Mathai vs N.S.K Umesh, Ias on 30 May, 2025
Con.Case (C) No.205/2025 & conn.cases
1
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 205 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22651 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
ALIYAMMA JAMES
AGED 73 YEARS
W/O JAMES, VATHUPARAMBIL HOUSE, KOOVAPPARA P.O,
KOTHAMANAGALAM, ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
2
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS,
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).73/2025,
76/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
3
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025/9TH JYAISHTA, 1947
CON.CASE(C) NO.73 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22159 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
P.V MATHEW, AGED 74 YEARS
S/O VARGHESE,
PULLATTUKUZHIYIL HOUSE,
KOOVAPARA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
4
2025:KER:37752
RESPONDENTS/1ST RESPONDENT:
N.S.K UMESH, IAS,
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
5
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO.76 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22084 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
BABY KURIAKOSE, AGED 66 YEARS
S/O KURIAKOSE, POTTACKAL HOUSE, KUTTAMPUZHA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
Con.Case (C) No.205/2025 & conn.cases
6
2025:KER:37752
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
7
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025/9TH JYAISHTA, 1947
CON.CASE(C) NO.79 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22085 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
CHRISTEENA VAVACHAN, AGED 66 YEARS
W/O VAVACHAN, PERUMBALLYCHIRA HOUSE,
THOKKUPARA P.O, DEVIKULAM, IDUKKI, PIN - 685565.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
8
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
9
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO.82 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22134 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
P.E JOSEPH
AGED 64 YEARS
S/O.ITTIAVARA, POTTACKAL HOUSE, KUTTAMPUZHA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS,
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
10
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
11
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 84 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22076 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
PAULOSE MATHAI
AGED 69 YEARS
S/O MATHAI, VETTICKAL HOUSE, CHELADU P.O,
MILLUPADI, KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS,
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
12
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
13
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025/9TH JYAISHTA, 1947
CON.CASE(C) NO.87 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.21994 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
AJI NARAYANAN, AGED 57 YEARS, S/O.M.K NARAYANAN,
MUTHUKATTU HOUSE, KARINGAZHA KARA, CHELADU P.O,
KOTHAMANAGALAM, ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS,
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
14
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
15
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 90 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22180 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
RAJAMMA MADHAVAN, AGED 71 YEARS
W/O LAKSHMANAN, PALAKUNNEL HOUSE, KUTTAPUZHA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
Con.Case (C) No.205/2025 & conn.cases
16
2025:KER:37752
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
17
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 92 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22070 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
V.V JOHNY, AGED 63 YEARS, S/O VARKEY,
VALIYAKAROTTU HOUSE, KOOVAPARA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS, AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
18
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
19
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 173 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22227 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
VARGHESE MATHAI, AGED 74 YEARS,
S/O MATHAI, VETTICKAL HOUSE, KUTTAMPUZHA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS, AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
Con.Case (C) No.205/2025 & conn.cases
20
2025:KER:37752
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
21
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 176 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22219 OF 2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 RAJAMMA SASIDHARAN, AGED 65 YEARS
W/O SASIDHARAN M.K,
MURITHOTTATHIL HOUSE, KUTTAPUZHA P.O,
KOTHAMANAGALM,
ERNAKULAM, PIN - 686681.
2 BIJESH M.S, AGED 44 YEARS, S/O SASIDHARAN M.K,
MURITHOTTATHIL HOUSE, KUTTAMPUZHA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
3 AJESH M.S, AGED 39 YEARS,
S/O.SASIDHARAN M.K, MURITHOTTATHIL HOUSE,
KUTTAPUZHA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681.
4 ASWATHY M.S, AGED 39 YEARS
W/O BIJU V.K, VALIYAVEETIL HOUSE, MUDICAL P.O,
ERNAKULAM, PIN - 683547
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
Con.Case (C) No.205/2025 & conn.cases
22
2025:KER:37752
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
23
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 178 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22186 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
GEORGE ULAHANNAN
AGED 56 YEARS
S/O ULAHANNAN, PALAMALAYIL HOUSE, KOOVAPARA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
24
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
25
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 179 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22469 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
GRACY MATHEW
AGED 65 YEARS
W/O MATHEW, PERINGASEERY HOUSE,
KUTTAMPUZHA P.O, KOTHAMANAGALAM,
ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
26
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
27
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 181 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22429 OF 2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 RAJAMMA LAKSHMANAN
AGED 84 YEARS
W/O P.K LAKSHMANAN,
PALKUNNEL HOUSE,
KUTTAMPUZHA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681.
2 ALLY RENGANAD
AGED 60 YEARS
W/O RENGANAD, NALUTHAKIDIYIL HOUSE,
KURUPPAMPADI P.O, ERNAKULAM, PIN - 683545.
3 RANI SUDHEESH
AGED 58 YEARS
W/O SUDHEESH, CHENYANGAL HOUSE, ADIMALI P.O,
IDUKKI, PIN - 685561.
4 SOLNO P.L
AGED 56 YEARS
S/O P.K LAKSHMANAN, PALKUNNEL HOUSE,
KUTTAMPUZHA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681.
Con.Case (C) No.205/2025 & conn.cases
28
2025:KER:37752
5 LAKE KUMAR
AGED 56 YEARS
S/O P.K LAKSHMANAN, PALKUNNEL HOUSE,
KUTTAMPUZHA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
29
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 182 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22471 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
P.E MATHEW
AGED 75 YEARS
S/O ISSAHAK, PERINGASEERY HOUSE,
KUTTAPUZHA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
30
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
31
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 183 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22403 OF 2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 P.N. BHAVANI
AGED 87 YEARS
W/O M.K NARAYANAN, MUTHUKATTU HOUSE, CHELADU P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
2 SUJA M.N
AGED 63 YEARS
W/O JOSHI T.S, THAIPARAMBIL HOUSE, EDAPALLY P.O,
ERNAKULAM, PIN - 682024.
3 JAYA M.N
AGED 60 YEARS
W/O SHIBUKUMAR N, NIRAVATHUPARAMBIL HOUSE,
KOMBANADU P.O, ERNAKULAM, PIN - 683546.
4 AJI NARAYANAN
AGED 57 YEARS
S/O M.K NARAYANAN, MUTHUKATTU HOUSE, CHELADU P.O,
KOTHAMANAGALAM, ERNAKULAM, PIN - 686681.
5 ANIL M.N
AGED 54 YEARS
S/O M.K NARAYANAN, MUTHUKATTU HOUSE, CHELADU P.O,
KOTHAMANAGALAM, ERNAKULAM, PIN - 686681.
Con.Case (C) No.205/2025 & conn.cases
32
2025:KER:37752
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
33
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO.191 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22412 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
ANNAMA THOMAS
AGED 86 YEARS
W/O THOMAS, CHENGAMANATTU HOUSE,
KUTTAMPUZHA P.O KOTHAMANAGALAM,
ERNAKULAM, PIN - 686681.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
34
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
35
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 194 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22563 OF 2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
JOSHY SUBRAMANNIYAN
AGED 66 YEARS
S/O SUBRAMANNIYAN,
THAIPARAMBIL HOUSE,
PAROOR P.O, ERNAKULAM, PIN - 683514
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
Con.Case (C) No.205/2025 & conn.cases
36
2025:KER:37752
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
37
2025:KER:37752
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
CON.CASE(C) NO. 201 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 13.11.2023 IN WP(C)
NO.22183 OF 2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 LAILU VARGHESE
AGED 51 YEARS
W/O GEEVARGHESE, APPACKAL HOUSE,
KOOVAPPARA P.O, KOTHAMANAGALM,
ERNAKULAM, PIN - 686681
2 NEENU VARGHESE
AGED 28 YEARS
D/O GEEVARGHESE, APPACKAL HOUSE, KOOVAPPARA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681.
3 ELDHOSE VARGHESE
AGED 25 YEARS
S/O GEEVARGHESE, APPACKAL HOUSE, KOOVAPPARA P.O,
KOTHAMANAGALM, ERNAKULAM, PIN - 686681
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SRI.LEO LUKOSE
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.DERICK MATHAI SAJI
Con.Case (C) No.205/2025 & conn.cases
38
2025:KER:37752
SRI.KARAN SCARIA ABRAHAM
SRI.ITTOOP JOY THATTIL
SRI.FIDIL V. JOHN
SRI.JOSHY JOSEPH
RESPONDENT/1ST RESPONDENT:
N.S.K UMESH, IAS
AGE NOT KNOWN TO THE PETITIONER,
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030.
BY ADV.DEVISHRI.R, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH CON.CASE(C).205/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case (C) No.205/2025 & conn.cases
39
2025:KER:37752
JUDGMENT
Dated this the 30th day of May, 2025
When the matter was taken up for consideration today, learned
Government Pleader submitted that necessary Orders are passed
today in compliance of the judgments. A copy of the Order was
handed over to this Court, as also, to the learned counsel
for the petitioners.
2. Taking stock of the same, all further action against the
respondent is dropped, but with an observation that the
conduct of the respondent is far from satisfactory. This
Court is compelled to make such an observation for the reason
that the judgment in respect of which disobedience is
alleged, is of the year 2023, precisely on 13.11.2023. The
direction was to comply with the judgment within two months.
Extension was sought for twice and quite magnanimously, this
Court has granted it. Even during the extended period, there
was no compliance, which compelled the petitioners to move
this Court under the Contempt of Courts Act. It appears that
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
the said attempt was also taken lightly by the respondent,
since I notice that the Contempt Cases were filed as early as
on 17.01.2025. The respondent could condescend to comply the
judgment only today (30.05.2025). Despite the serious
laches, this Court would remind itself that exercise of
restraint of the power, albeit its availability in abundance,
would only add to the majesty of the Court, especially when
the directions in the judgments have been complied with. This
Court exercise self-restraint and close all the contempt
petitions.
3. The learned Government Pleader will communicate this
judgment to the respondent today itself by mail or in any
other mode conducive to the learned Government Pleader.
These Contempt Cases will accordingly stand closed.
Sd/-
C. JAYACHANDRAN, JUDGE
ww
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 205/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22651/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 73/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22159/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 76/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22084/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 79/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22085/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 82/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22134/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 84/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22076/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 87/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.21994/2023 ON
THE FILES OF THIS HON'BLE COURT.
ANNEXURE A2 A TRUE COPY OF THE ORDER DATED 24.06.2024
IN I.A NO:1/2024 IN W.P.(C) NO.21994/2023
ON THE FILES OF THIS HON'BLE COURT.
ANNEXURE A3 A TRUE COPY OF THE ORDER DATED 02.09.2024
IN I.A NO:2/2024 IN W.P.(C) NO.21994/2023
ON THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 90/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22180/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 92/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22070/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 173/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22227/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 176/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22219/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 178/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22186/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 179/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22469/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 181/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22429/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 182/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22471/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 183/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22403/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 191/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22412/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 194/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO.22563/2023 ON
THE FILES OF THIS HON'BLE COURT.
Con.Case (C) No.205/2025 & conn.cases
2025:KER:37752
APPENDIX OF CON.CASE(C) 201/2025
PETITIONER ANNEXURES
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED
13.11.2023 IN W.P.(C) NO. 22183/2023 ON
THE FILES OF THIS HON'BLE COURT.
