Arun K.P vs State Of Kerala
2025 Latest Caselaw 6267 Ker

Kerala High Court

Arun K.P vs State Of Kerala on 26 May, 2025

Author: D. K. Singh

Bench: D. K. Singh

                                               1
W.P. (C) No. 5746 of 2025




                                                                 2025:KER:36382

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT

                             THE HONOURABLE MR. JUSTICE D. K. SINGH

                MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947

                                     WP(C) NO. 5746 OF 2025

         PETITIONER:

                       ARUN K. P.,
                       AGED 48 YEARS, S/O. MURALEEDHARAN K. P.,
                       SANSKRIT TEACHER, RAJAS U.P. SCHOOL, CHIRACKAL,
                       RESIDING AT KAMBRATH HOUSE, P. O. VELLUR,
                       PAYYANUR, KANNUR, PIN - 670307.

                       BY ADVS.
                          MAHESH V. RAMAKRISHNAN
                          PRAVEEN K. S.


         RESPONDENTS:

               1       STATE OF KERALA,
                       REP. BY ITS CHIEF SECRETARY TO GOVERNMENT,
                       SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

               2       SECRETARY TO GOVERNMENT,
                       FINANCE (PRC-D) DEPARTMENT, GOVERNMENT OF KERALA,
                       SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

               3       SECRETARY TO GOVERNMENT,
                       FINANCE(PF) DEPARTMENT, GOVERNMENT OF KERALA,
                       SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

               4       SECRETARY TO GOVERNMENT,
                       GENERAL EDUCATION DEPARTMENT, GOVERNMENT OF KERALA,
                       SECRETARIAT, THIRUVANANTHAPUARM, PIN - 695001.

               5       DIRECTOR,
                       GENERAL EDUCATION, THIRUVANANTHAPURAM,
                       PIN - 695001.
                                                 2
W.P. (C) No. 5746 of 2025




                                                                       2025:KER:36382

               6       DISTRICT EDUCATIONAL OFFICER,
                       OFFICE OF THE DEO, KANNUR, PIN - 670002.

               7       THE ASSISTANT EDUCATIONAL OFFICER,
                       PAPPINISSERY, OFFICE OF THE AEO, PAPPINISSERI,
                       KANNUR, PIN - 670561.

               8       SUB TREASURY OFFICER,
                       PAPPNISSERI, P. O. PAPPINISSERI,
                       KANNUR, PIN - 670561.

               9       THE HEADMISTRESS,
                       RAJAS U. P. SCHOOL, CHIRACKAL,
                       CHIRACKAL P.O., KANNUR, PIN - 670011.

               10      MANAGER,
                       RAJAS U.P. SCHOOL, CHIRACKAL P.O.,
                       KANNUR, PIN - 670011.

                       BY ADV.
                            V. VENUGOPAL - GP

                 THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
         ON    26.05.2025,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
         FOLLOWING:
                                                 3
W.P. (C) No. 5746 of 2025




                                                                     2025:KER:36382

                                      D. K. SINGH, J.
                                     --------------------------
                                  W.P.(C) No. 5746 of 2025
                                       -------------------------
                              Dated this the 26th day of May, 2025

                                         JUDGMENT

The learned Counsel for the petitioner wants to withdraw the writ

petition with liberty to file a petition afresh if there is a cause of action

in his favour.

Considering the above submission of the learned Counsel for the

petitioner, the present writ petition is hereby dismissed with the

aforesaid liberty.

Sd/-

D. K. SINGH JUDGE Svn

2025:KER:36382

APPENDIX OF WP(C) 5746/2025

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER OF APPOINTMENT DATED 06- 12-2011 ISSUED BY THE 10TH RESPONDENT

EXHIBIT P2 TRUE COPY OF THE ORDER OF APPROVAL DATED 18-08- 2020 ISSUED BY THE 7TH RESPONDENT

EXHIBIT P3 TRUE COPY OF THE GO (P) NO.7/2016/FIN DATED 20- 01-2016 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE LETTER NO.E2/3698/2018 DATED 28- 02-2018 ISSUED BY THE TREASURY DIRECTOR TO THE TREASURY OFFICERS

EXHIBIT P5 TRUE COPY OF THE ORDER NO.07/2021/FIN DATED 27- 01-2021 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P6 TRUE COPY OF THE LETTER NO.D/3587/2021 DATED 01- 11-2022 ISSUED BY THE 7TH RESPONDENT TO THE 9TH RESPONDENT

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 09-11-2022 SUBMITTED BY THE 9TH RESPONDENT TO THE 7TH RESPONDENT

EXHIBIT P8 TRUE COPY OF THE LETTER DATED 17-11-2022 ISSUED BY THE 7TH RESPONDENT TO THE 9TH RESPONDENT

EXHIBIT P9 TRUE COPY OF THE LETTER DATED 06-12-2022 ISSUED BY THE 9TH RESPONDENT TO THE 7TH RESPONDENT

EXHIBIT P10 TRUE COPY OF THE LETTER NO.D/3587/2021 DATED 13- 12-2022 ISSUED BY THE 7TH RESPONDENT TO THE 9TH RESPONDENT

EXHIBIT P11 TRUE COPY OF THE DISCHARGE SUMMARY DATED 27-07- 2021 ISSUED BY ASTER MIMS HOSPITAL, KOZHIKODE

EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 09-02-2023 IN W.P.(C) NO.3444 OF 2023 OF THIS HON'BLE COURT.

2025:KER:36382

EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED 26-05-2023 IN W.A. NO.796 OF 2023 OF THIS HON'BLE COURT.

EXHIBIT P14 TRUE COPY OF THE LETTER NO.AEOPPS/600/2023-D DATED 06-09-2023 ISSUED BY THE 7TH RESPONDENT TO THE 9TH RESPONDENT

EXHIBIT P15 TRUE COPY OF THE LETTER NO.AEOPPS/117/2024D DATED 19-01-2024ISSUED BY THE 7TH RESPONDENT TO THE DEPUTY DIRECTOR OF EDUCATION, KANNUR

EXHIBIT P16 TRUE COPY OF THE LETTER NO.DDEKNR/55/2024-B1 DATED 05-03-2024 ISSUED BY THE DEPUTY DIRECTOR OF EDUCATION, KANNUR TO THE PETITIONER

EXHIBIT P17 TRUE COPY OF THE REPRESENTATION DATED 14-03-2024 SUBMITTED BY THE PETITIONER BEFORE THE 9TH RESPONDENT.

EXHIBIT P18 TRUE COPY OF THE LETTER DATED 14-03-2024 ISSUED BY THE 9TH RESPONDENT TO THE RESPONDENT