Kerala High Court
Ganga G vs State Of Kerala on 26 May, 2025
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
2025:KER:36265
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 26TH DAY OF MAY 2025/5TH JYAISHTA, 1947
BAIL APPL. NO. 6365 OF 2025
PETITIONER:
GANGA G,
AGED 54 YEARS,
W/O. ROOPESH, SREEMANGALAM, KUNNATHOOR WEST,
KUNNATHOOR EAST P.O., KOLLAM, PIN - 690 540.
BY ADVS.
V.PHILIP MATHEWS
LAKSHMI S.
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
SMT. SREEJA V., PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH BAIL APPL..6353/2025, 6379/2025, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 26TH DAY OF MAY 2025/5TH JYAISHTA, 1947
BAIL APPL. NO. 6353 OF 2025
PETITIONER:
GANGA G,
AGED 54 YEARS,
W/O. ROOPESH, SREEMANGALAM, KUNNATHOOR WEST,
KUNNATHOOR EAST P.O., KOLLAM, PIN - 690 540.
BY ADVS.
V.PHILIP MATHEWS
LAKSHMI S.
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
SMT. SREEJA V., PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH BAIL APPL.6365/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
-3-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 26TH DAY OF MAY 2025/5TH JYAISHTA, 1947
BAIL APPL. NO. 6379 OF 2025
PETITIONER:
GANGA G,
AGED 54 YEARS,
W/O. ROOPESH, SREEMANGALAM, KUNNATHOOR WEST,
KUNNATHOOR EAST P.O., KOLLAM, PIN - 690 540.
BY ADVS.
V.PHILIP MATHEWS
ATHULYA SEBASTIAN
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
SMT. SREEJA V., PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH Bail Appl..6365/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
-4-
BECHU KURIAN THOMAS., J
--------------------------------------
Bail Appl. Nos.6365, 6353
and 6379 of 2025
------------------------------------
Dated this the 26th day of May, 2025
ORDER
Petitioner in these three bail applications apprehends
arrest in a crime registered before the Kollam West Police Station,
Kollam East Police Station and Karunagapally Police Station.
2. The learned Public Prosecutor, upon instructions,
submits that no crime has been registered against the petitioner in
the above three police stations.
3. In view of the above submission, the apprehension of
arrest of the petitioner in a non-bailable offence does not exist as
of now.
Accordingly, these bail applications are closed.
Sd/-
BECHU KURIAN THOMAS
JUDGE
ADS
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
APPENDIX OF BAIL APPL. 6353/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE LETTER DATED 29/10/2023
FROM ABHIJITH T.S.
Annexure A2 A TRUE COPY OF THE LEGAL NOTICE DATED
06/09/2024 BY ADVOCATE SOORANAD C. JAYAKUMAR
Annexure A3 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE HONOURABLE MINISTER FOR COOPERATION.
Annexure A4 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE REGISTRAR OF COOPERATIVE SOCIETIES.
Annexure A5 THE COMPLAINT/REPRESENTATION DATED 04/05/2025
SUBMITTED BY THE HUSBAND OF THE PETITIONER.
Annexure A6 TRUE COPY OF THE JUDGMENT DATED 11-09-2024 IN
WPC NO 11038/23 AND CONNECTED CASES.
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
APPENDIX OF BAIL APPL. 6379/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE LETTER DATED 29/10/2023
FROM ABHIJITH T.S.
Annexure A2 A TRUE COPY OF THE LEGAL NOTICE DATED
06/09/2024 BY ADVOCATE SOORANAD C. JAYAKUMAR.
Annexure A3 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE HONOURABLE MINISTER FOR COOPERATION.
Annexure A4 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE REGISTRAR OF COOPERATIVE SOCIETIES.
Annexure A5 THE COMPLAINT/REPRESENTATION DATED 04/05/2025
SUBMITTED BY THE HUSBAND OF THE PETITIONER.
Annexure A6 TRUE COPY OF THE JUDGMENT DATED 11-09-2024 IN
WPC NO 11038/23 AND CONNECTED CASES.
Bail Appl. Nos.6365, 6353 and 6379 of 2025
2025:KER:36265
APPENDIX OF BAIL APPL. 6365/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE LETTER DATED 29/10/2023
FROM ABHIJITH T.S.
Annexure A2 A TRUE COPY OF THE LEGAL NOTICE DATED
06/09/2024 BY ADVOCATE SOORANAD C. JAYAKUMAR.
Annexure A3 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE HONOURABLE MINISTER FOR COOPERATION.
Annexure A4 A TRUE COPY OF THE REQUEST DATED 03/05/2025
TO THE REGISTRAR OF COOPERATIVE SOCIETIES.
Annexure A5 THE COMPLAINT/REPRESENTATION DATED 04/05/2025
SUBMITTED BY THE HUSBAND OF THE PETITIONER.
Annexure A6 TRUE COPY OF THE JUDGMENT DATED 11-09-2024 IN
WPC NO 11038/23 AND CONNECTED CASES.
